Gauhati High Court
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GAHC010070292023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1790/2023
TEPUNOL YORE AND 3 ORS.
DISTRICT PROJECT OFFICER, DIST.- CHUMUKEDIMA, NAGALAND.
2: I. ACATO CHISHI
DISTRICT PROJECT OFFICER
DIST.- NIULAND
NAGALAND.
3: ALEMLA AIER
DISTRICT PROJECT OFFICER
DIST. PEREN
NAGALAND.
4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND
VERSUS
THE STATE OF NAGALAND AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
NAGALAND, KOHIMA, NAGALAND.
2:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
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3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
4:THE DIRECTOR
DIRECTOR OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND
Advocate for the Petitioner : MR. A ZHIMOMI, MR B PRASAD,MR P J BORAH,MR D K
MISHRA
Advocate for the Respondent : GA, NAGALAND, MR S BORGOHAIN (R- 6),MR. K N
CHOUDHURY ,N GAUTAM (r-2,4),MS N MAHANTA (r-2,4),MR. D J DAS (r-2,4)
Linked Case : I.A.(Civil)/1650/2023
TEPUNOL YORE AND 3 ORS.
DISTRICT PROJECT OFFICER
DIST.- CHUMUKEDIMA
NAGALAND.
2: I. ACATO CHISHI
DISTRICT PROJECT OFFICER
DIST.- NIULAND
NAGALAND.
Page No.# 3/4
3: SMTI ALEMLA AIER
DISTRICT PROJECT OFFICER
DIST. PEREN
NAGALAND.
4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND.
VERSUS
THE STATE OF NAGALAND AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND
2:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
4:THE DIRECTOR
THE DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND.
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Advocate for : MR D K MISHRA
Advocate for : GA
NAGALAND appearing for THE STATE OF NAGALAND AND 5 ORS.
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 10.09.2024 On request made by the parties, list this matter on 29.10.2024.
JUDGE JUDGE Comparing Assistant