Calcutta High Court
Damodar Valley Corporation vs Bla Projects Pvt Ltd on 21 February, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-5
AP/473/2021
IA NO: GA/1/2021, GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Via Video Conference)
DAMODAR VALLEY CORPORATION
VS
BLA PROJECTS PVT LTD
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 21st February, 2022.
Appearance:-
Mr. RatnankoBanerji, Sr. Adv. Ms. Vineeta Meharia, Adv. Mr. Amit Meharia, Adv.
Mr. Santanu Chatterjee, Adv. Mr. Kaushik Kejriwal, Adv. Ms. Paramita Banerjee, Adv.
Ms. Amrita Das, Adv.
Ms. Subika Paul, Adv.
Mr. Jaydip Kar , Sr. Adv. Mr.Debdeep Sinha, Adv.
The Court:- Heard Mr. Banerjee, Senior Advocate appearing on behalf of the petitioner.
Let this matter appear on 9 March 2022 for further hearing.
(RAVI KRISHAN KAPUR, J.) D.Ghosh