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Calcutta High Court

Mohendra Lall Mitter And Anr. vs Anundo Coomar Mitter And Ors. on 14 January, 1897

Equivalent citations: (1898)ILR 25CAL236

JUDGMENT
 

Maclean, C.J., O'Kinealy, J. and Trevelyan, J.
 

1. were of opinion that the order was appealable, and they accordingly heard and dismissed the appeal. [The rest of the decision, however, is immaterial for the purposes of this report.]