Section 2(1)(h) in The Cost and Works Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(h)"Presiding Officer" means the Presiding Officer of the Board of Discipline or Committee, as the case may be;

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