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State of Odisha - Section

Section 5 in The Orissa Hindu Religious Endowments Rules, 1959

5. Form of application and presentation thereof.

- Every application under Clause (a) of Sub-section (2) of Section 24 shall be in Form 'A' of the Appendix to these rules and shall be presented to the Collector in person or by a pleader. The Commissioner or the Assistant Commissioner may present their applications by registered post.