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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Housing Board Rules, 1970

(2)Persons appointed by the Board to the posts for its own office and subordinate offices, as far as practicable, be allowed to draw such scales of pay and allowances as are admissible in respect of comparable posts in the offices of the Heads of Departments and its subordinate offices.