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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(7) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(7)The unsold tickets shall be kept under safe custody after making a 'V' cut on the number in the right side portion. The unsold tickets and the counterfoils of the sold tickets shall be disposed as per the orders issued by the Government. The details of such tickets shall be recorded in a Register in Form No. VII.