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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(j) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(j)any other matter which is to be, or may be, prescribed or in respect of which provision is to be made by the State Government by rules.