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Union of India - Section

Section 6 in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

6. If feeders and/or trunks are fitted proper account should be taken of the effects thereof when calculating the heeling moments as described in Part III of Schedule I. The strength of the divisions forming the boundaries of such feeders shall conform with the provisions of Part I of Schedule II.

Combination arrangements :