Bombay High Court
Vaijinath Bhagwan Sathe And Others vs The State Of Maharashtra And Another on 12 September, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO.2259 OF 2023
Vaijinath Bhagwan Sathe & ors. ... APPLICANTS
VERSUS
The State of Maharashtra & anr. ... RESPONDENTS
.......
Mr. A.R. Syed, Advocate holding for
Mr. S.E. Shekade, Advocate for applicants
Mr. M.M. Nerlikar, A.P.P. for respondent No.1.
.......
CORAM : R.G. AVACHAT AND
SANJAY A. DESHMUKH, JJ.
DATE : 12th SEPTEMBER, 2023
ORDER:
Heard. Issue notice to respondents for final disposal of this application, returnable on 7th November 2023. Learned A.P.P. waives service for respondent No.1.
(SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.) fmp/-
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