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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(xvi) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xvi)The Numbering plan for the IN Services shall be as per applicable National Numbering Plan (NNP). All Service Providers shall ensure that IN Services on Multi-Operator, Multi-Network platform are launched after getting adequate Access Code allocations from the NNP Administrator (Licensor).