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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(3)(ii) in Rajasthan Power Sector Reforms Act, 1999

(ii)in respect of matters provided in sections 3 to 11, 28, 36(2), 49-A and 50 and 51 of the Indian Electricity Act, 1910 (Central Act No. 9 of 1910) to the extent this Act has made specific provisions, the provisions of the Indian Electricity Act, 1910 (Central Act No. 9 of 1910) shall not apply in the State;