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State of Assam - Section

Section 4 in The Assam Consolidation of Holdings Act, 1960

4. Consolidation Advisory Committee.

- The State Government may, in the manner prescribed, constitute a Goan Panchayat or an Anchalik Panchayat established under the Assam Panchayat Act, 1959 as the Consolidation Advisory Committee in the specified area to advise and assist the Consolidation Officer in preparing and implementing the scheme of consolidation.