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[Cites 0, Cited by 0] [Section 91(6)] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(6)(i) in Rajasthan Land Revenue Act 1956

(i)a pasture land as defined in the Rajasthan Tenancy Act, 1955 (Act No. 3 of 1955); and