Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 6 February, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
.....Petitioners
Through: Counsel (appearance not given)
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL HEAD
.....Respondent
Through: Counsel (appearance not given)
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 06.02.2025
1. The learned counsel appearing for both the parties submit that the main counsel, who have to argue the matter, are unavailable today.
2. At their request, list on 01.04.2025.
VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 06, 2025 dr Click here to check corrigendum, if any This is a digitally signed order.
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