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[Cites 0, Cited by 0] [Section 40(18)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(18)(d) in The Punjab Liquor Licence Rules, 1956

(d)The licensee shall maintain accounts of reduction in form L. 30 and shall at the end of each month prepare and submit to the Excise Inspector a monthly true abstract thereof in form M. 70.