Delhi High Court - Orders
M/S Stup Consultants Pvt Ltd vs Indian Oil Corporation Limited on 11 November, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 162/2021
M/S STUP CONSULTANTS PVT LTD ..... Decree Holder
Through:
versus
INDIAN OIL CORPORATION LIMITED ..... Judgement Debtor
Through: Mr. Gautam Dhamija, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 11.11.2021 [VIA HYBRID MODE] List along with O.M.P. (COMM) 90/2021 on 12th January, 2022.
SANJEEV NARULA, J NOVEMBER 11, 2021 nk