Patna High Court - Orders
Satyendra Narain Bhushan vs The State Of Bihar & Ors on 16 April, 2018
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10588 of 2017
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Satyendra Narain Bhushan
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sanjeet Kumar
For the Respondent/s : Mr. Madanjeet Kumar- Gp20
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
2 16-04-2018The respondents are directed to file counter-affidavit within four weeks. Rejoinder, if any, may be filed within two weeks thereafter.
List this case after completion of pleadings.
(Mohit Kumar Shah, J) BTiwary/-
U