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State of Punjab - Section

Section 14 in Punjab Special Economic Zone Policy

14. Single Window Committee.

- The Single Window Committee will he headed by the Development Commissioner of SEZ and will include officers of all key departments such as Excise and Taxation, Labour, Local Government, Environment, P.S.E.B., Industries etc. Developer of SEZ as well as units located therein will submit their applications for approvals/clearances/permission in respect of any department/agency of G.O.P. to this Committee.