Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182] [Entire Act] State of Punjab - Subsection Section 182(1) in Punjab Regional and Town Planning and Development Act, 1995 (1)The Authority may make regulations, consistent with this Act and the rules made thereunder, to carry out the purposes of this Act.
