Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act] State of Punjab - Subsection Section 43(3)(b) in Punjab Municipal Act, 1911 (b)to the family of any officer or servant who is killed in the execution of his duty or whose death is due to devotion to duty.