Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(6)] [Section 114] [Entire Act]

State of Odisha - Subsection

Section 114(6)(b) in The Orissa Development Authorities Rules, 1983

(b)plans and estimates of the cost of the development of the area;