Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 7 in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018 (7)Making arrangements for deliberation of the issues (regarding sub committee findings and recommendations) in the Review Panel meetings the time frame, as provided by these sub-committees.
