Supreme Court - Daily Orders
Arjun Panditrao Khotkar vs Kailash Kishanrao Gorantyal on 19 January, 2021
Bench: Rohinton Fali Nariman, S. Ravindra Bhat, V. Ramasubramanian
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NOs. 21-22 OF 2021
IN
CIVIL APPEAL NOs. 20825-20826 OF 2017
ARJUN PANDITRAO KHOTKAR Petitioner(s)
VERSUS
KAILASH KISHANRAO GORANTYAL ETC. Respondent(s)
O R D E R
Application(s) for oral hearing of the Review Petitions in open court is/are rejected. We have perused the Review Petitions and record of the appeals and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration. The Review Petitions are, accordingly, dismissed.
.......................J. [ ROHINTON FALI NARIMAN ] .......................J. [ S. RAVINDRA BHAT ] .......................J. [ V. RAMASUBRAMANIAN ] New Delhi;
JANUARY 19, 2021.
Signature Not VerifiedDigitally signed by Jayant Kumar Arora Date: 2021.01.21 17:07:59 IST Reason:
ITEM NO.1003 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 21-22/2021 in C.A. No. 20825-20826/2017 ARJUN PANDITRAO KHOTKAR Petitioner(s) VERSUS KAILASH KISHANRAO GORANTYAL ETC. Respondent(s) (FOR ADMISSION and IA No.75135/2020-EXEMPTION FROM FILING O.T. and IA No.75125/2020-ORAL HEARING IA No. 75135/2020 - EXEMPTION FROM FILING O.T. IA No. 75125/2020 - ORAL HEARING) Date : 19-01-2021 These matters were circulated today. CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)