Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Tripura - Subsection Section 73(1) in Tripura Municipal Act, 1994 (1)The Municipal Corporation, the Municipal Council or the Nagar Panchayat shall meet not less than once in every month for the transaction of business.
