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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(6)(ii) in The Delhi Lands Reforms Act, 1954

(ii)an Additional Collector; [Substituted by Act 4 of 1959, section 3 for clause (6) (w.e.f. 12-3-1959)]