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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3)(a) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(a)Credit shall only be given in respect of double bottom tanks, which are either empty or carrying clean water when cargo is carried in the tanks above.