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Delhi High Court - Orders

2 Shree Vardhman Infraheights Private ... vs Idbi Trusteeship Services Limited & Ors on 6 November, 2025

Author: Amit Bansal

Bench: Amit Bansal

                               $~2, 9, 22
                               *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        ARB.P. 1207/2024
                               2        SHREE VARDHMAN INFRAHEIGHTS
                                        PRIVATE LIMITED                         .....Petitioner
                                                      Through: Ms. Himani Bhadauria, Advocate for
                                                               Insolvency Professional of Shree
                                                               Vardhaman Infraheights Pvt. Ltd.


                                                                     versus

                                        IDBI TRUSTEESHIP SERVICES
                                        LIMITED & ORS.                             .....Respondents
                                                       Through: Mr. Pranjit Bhattacharya, Ms. Salonee
                                                                Shukla, Ms. Aashima Gautam and
                                                                Mr. Sachin Jain, Advocate

                               +        O.M.P.(I) (COMM.) 166/2023 with I.A. 11199/2023
                               9        SHREE VARDHMAN INFRAHEIGHTS
                                        PRIVATE LIMITED                         .....Petitioner
                                                      Through: Ms. Himani Bhadauria, Advocate for
                                                               Insolvency Professional of Shree
                                                               Vardhaman Infraheights Pvt. Ltd.

                                                                     versus

                                        IDBI TRUSTEESHIP SERVICES
                                        LIMITED & ANR.                            .....Respondents
                                                      Through: Mr. Pranjit Bhattacharya, Ms. Salonee
                                                               Shukla, Ms. Aashima Gautam and
                                                               Mr. Sachin Jain, Advocate

                               +        EX.P. 30/2023 with EX.APPL.(OS) 660/2023 and EX.APPL.(OS)
                                        1113/2023




                               ARB.P. 1207/2024 & connected matters                                                        Page 1 of 2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/11/2025 at 23:07:02
                                22       IDBI TRUSTEESHIP SERVICES LIMITED         .....Decree Holder
                                                      Through: Mr. Pranjit Bhattacharya, Ms. Salonee
                                                               Shukla, Ms. Aashima Gautam and
                                                               Mr. Sachin Jain, Advocate

                                                                     versus

                                        SHREE VARDHMAN INFRAHEIGHTS PRIVATE LIMITED &
                                        ORS.                               .....Judgement Debtors
                                                    Through: Ms. Himani Bhadauria, Advocate for
                                                             Insolvency Professional of Shree
                                                             Vardhaman Infraheights Pvt. Ltd.

                                        CORAM:
                                        HON'BLE MR. JUSTICE AMIT BANSAL
                                                                     ORDER

% 06.11.2025

1. Counsel for the parties submit that insolvency petition filed against Shree Vardhman Infraheights Pvt. Ltd. is still pending and hence, the moratorium continues to be in force.

2. List on 4th May, 2026.

AMIT BANSAL, J NOVEMBER 6, 2025 ds ARB.P. 1207/2024 & connected matters Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 23:07:02