Delhi High Court - Orders
2 Shree Vardhman Infraheights Private ... vs Idbi Trusteeship Services Limited & Ors on 6 November, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~2, 9, 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1207/2024
2 SHREE VARDHMAN INFRAHEIGHTS
PRIVATE LIMITED .....Petitioner
Through: Ms. Himani Bhadauria, Advocate for
Insolvency Professional of Shree
Vardhaman Infraheights Pvt. Ltd.
versus
IDBI TRUSTEESHIP SERVICES
LIMITED & ORS. .....Respondents
Through: Mr. Pranjit Bhattacharya, Ms. Salonee
Shukla, Ms. Aashima Gautam and
Mr. Sachin Jain, Advocate
+ O.M.P.(I) (COMM.) 166/2023 with I.A. 11199/2023
9 SHREE VARDHMAN INFRAHEIGHTS
PRIVATE LIMITED .....Petitioner
Through: Ms. Himani Bhadauria, Advocate for
Insolvency Professional of Shree
Vardhaman Infraheights Pvt. Ltd.
versus
IDBI TRUSTEESHIP SERVICES
LIMITED & ANR. .....Respondents
Through: Mr. Pranjit Bhattacharya, Ms. Salonee
Shukla, Ms. Aashima Gautam and
Mr. Sachin Jain, Advocate
+ EX.P. 30/2023 with EX.APPL.(OS) 660/2023 and EX.APPL.(OS)
1113/2023
ARB.P. 1207/2024 & connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/11/2025 at 23:07:02
22 IDBI TRUSTEESHIP SERVICES LIMITED .....Decree Holder
Through: Mr. Pranjit Bhattacharya, Ms. Salonee
Shukla, Ms. Aashima Gautam and
Mr. Sachin Jain, Advocate
versus
SHREE VARDHMAN INFRAHEIGHTS PRIVATE LIMITED &
ORS. .....Judgement Debtors
Through: Ms. Himani Bhadauria, Advocate for
Insolvency Professional of Shree
Vardhaman Infraheights Pvt. Ltd.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 06.11.2025
1. Counsel for the parties submit that insolvency petition filed against Shree Vardhman Infraheights Pvt. Ltd. is still pending and hence, the moratorium continues to be in force.
2. List on 4th May, 2026.
AMIT BANSAL, J NOVEMBER 6, 2025 ds ARB.P. 1207/2024 & connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 23:07:02