Section 6(3) in The Payment of Gratuity (Punjab) Rules, 1973
(3)An employee who has no family at the time of making a nomination shall, within ninety days of acquiring a family submit in the manner specified in sub-rule (1), a fresh nomination, as required under sub-section (4) of section 6, in duplicate in Form 'G' to the employer, and thereafter the provision of sub-rule (2) shall apply mutatis mutandis, as if it was made under sub-rule (1).
