Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 3 in Assam Women (Reservation of Vacancies in Services and Posts) Act, 2005 3. Act not to apply in relation to certain employments. - This Act shall not apply in relation to -(a)any employment under the Central Government ;(b)any employment in the Assam Judicial Service Grade-1.
