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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(2)(j) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(j)take possession and make use of any property, vehicles, equipment, buildings and means of communication on such terms and conditions, as may be prescribed;