Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 49 in The Orissa Port Trust Act, 1962 49. Adoption of Estimates by Board. - The Board may, at such meeting, alter or modify the said estimates and shall subject to such alterations or modifications, if any, pass the same.
