Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(2)(i) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017 (i)retired Judge of the High Court, to be nominated by the Government shall be the Chairperson of the Committee;