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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Haryana - Subsection

Section 1A(3) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(3)It shall be the duty of the Pro Vice-Chancellor to see in the absence of the Vice-Chancellor that the provisions of the Act the Statutes, the Ordinances and the Regulations, are duly observed and shall take all necessary steps to ensure such observance.