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[Cites 0, Cited by 0] [Article 243ZO] [Constitution]

Constitution Subarticle

Article 243ZO(3) in Constitution of India

(3)The Legislature of a State may, by law, provide for co-operative education and training for its members.[Editorial comment-The Constitution (Ninety-seventh Amendment) Act, 2011,the members of cooperative societies have all the right to access information.Also Refer]