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State of Uttar Pradesh - Section

Section 98 in U.P. Revenue Code (Amendment) Act, 2016

98. Insertion of heading after Section 124 and before Section 125 of the Code.

- After Section 124 and before Section 125 of the said Code, in Hindi version, the heading ^^xzke iapk;r }kjk Hkwfe dk iV~Vk** shall be inserted.