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Delhi High Court - Orders

Gunjan Kumar vs Vipin Kumar Parwanda & Anr on 16 March, 2020

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

$~14 & 15
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CM(M) 534/2019
     GUNJAN KUMAR                                        ..... Petitioner
                Through              None

                        versus

     VIPIN KUMAR PARWANDA & ANR                          ..... Respondents
                  Through None

+    CM(M) 540/2019
     GUNJAN KUMAR                                        ..... Petitioner
                 Through             None

                        versus

     VIPIN KUMAR PARWANDA & ANR                          ..... Respondents
                  Through None

     CORAM:
     HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                  ORDER

% 16.03.2020 Issue notice to the respondents, returnable on 21.07.2020.

SANJEEV SACHDEVA, J MARCH 16, 2020 rk