Delhi High Court - Orders
Gunjan Kumar vs Vipin Kumar Parwanda & Anr on 16 March, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~14 & 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 534/2019
GUNJAN KUMAR ..... Petitioner
Through None
versus
VIPIN KUMAR PARWANDA & ANR ..... Respondents
Through None
+ CM(M) 540/2019
GUNJAN KUMAR ..... Petitioner
Through None
versus
VIPIN KUMAR PARWANDA & ANR ..... Respondents
Through None
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 16.03.2020 Issue notice to the respondents, returnable on 21.07.2020.
SANJEEV SACHDEVA, J MARCH 16, 2020 rk