Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Union of India - Subsection Section 32(i) in The Kerala Administrative Tribunal (Procedure) Rules, 2010 (i)if a male, in a closed collared coat or in an open collared coat with white shirt, trousers and a tie or in a lounge suit;
