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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(4) in Kerala Highway Protection Act, 1999

(4)The notification shall also be published in two daily newspapers, of which one shall be in the local language, having wide circulation in the locality where the highway is situated, and copies of such notification shall also be prominently displayed at least in two conspicuous places in the locality.