Section 2 in Assam (Alteration Of Boundaries) Act, 1951
2. Alteration of the boundaries of Assam.-
-On and from the commencement of this Act, the territory of the State of Assam shall cease to comprise the strip of territory specified in the Schedule, which shall be coded to the Government of Bhutan, and the boundaries of the state of Assam shall be deemed to have been altered accordingly.
