Supreme Court - Daily Orders
M/S South Coast Spices Exports P.Ltd. vs Mohan Varma . on 25 July, 2014
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ITEM NO.48 COURT NO.1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27122/2012
(Arising out of impugned final judgment and order dated 29/06/2012
in EXFA No. 13/2010 passed by the High Court Of Kerala At
Ernakulam)
M/S SOUTH COAST SPICES EXPORTS P.LTD. Petitioner(s)
VERSUS
MOHAN VARMA & ORS. Respondent(s)
(With appln.(s) for Interim Relief and Office Report)
WITH
SLP(C) No. 27268/2012
(With appln.(s) for Interim Relief and Office Report)
SLP(C) No. 34754/2012
(With appln.(s) for Interim Relief and Office Report)
Date : 25/07/2014 These petitions were called on for hearing
today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
SLP 27122/2012 Mr. V. Giri, Sr. Adv.
Ms. Usha Nandini. V ,Adv.
Mr. Biju P. Raman, Adv.
Mr. Mohd. Sadique T.A., Adv.
Ms. Anunaya Mehta, Adv.
SLP 27268/2012 Mr. M. Gireesh Kumar, Adv.
Signature Not Verified
Mr. Sriram P., Adv.
Digitally signed by
Mr. Vijay Kumar ,Adv.
Rajesh Dham
Date: 2014.07.26
12:05:18 IST
Reason:
SLP 34754/2012 Mr. Senthil Jagadeesan ,Adv.
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For Respondent(s)
Mr. C.U. Singh, Sr. Adv.
Mr. C. K. Sasi ,Adv.
Mr. K.P. Rajagopal, Adv.
Mr. V.S. Lakshmi, Adv.
Mr. A. Venayagam Balan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel and learned counsel for the parties.
Special leave petitions are dismissed. No order needs to be passed in Interlocutory Application No. 5 of 2014 made by the applicants - Ravi Varma Thampan and Sarada Thampatty - for impleadment in S.L.P. (Civil) No. 27268 of 2012 in view of dismissal of special leave petition and application is disposed of as such.
In so far as question of compensation of improvements made by the petitioners is concerned, petitioners are free to pursue appropriate remedy for redressal of their grievance in accordance with law.
(RAJESH DHAM) (RENU DIWAN)
COURT MASTER COURT MASTER