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State of Gujarat - Section

Section 25 in Uka Tarsadia University First Statutes, 2012

25. Fee to be charged from students.

- (25.1) The tuition fee for students of the University shall be as prescribed by the Ordinance.(25.2) The University shall prescribe other fees from time to time. These may include admission fees, examination fees, library fees, laboratory fees, computer fees, caution money, fees for admission to students' residence/hostels and charges for providing students with accommodation and food and other expenses incurred for them.(25.3) All the fees to be charged from the students for the courses, examinations, degrees etc. of the University shall be determined by the Academic Council and the Board of Management.