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Union of India - Section

Section 22 in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

22. [ Location of pressure vessel

.-(1) Each vessel shall be located with respect to the nearest building or group of buildings or line of adjoining property which may be built on and with respect to other vessels and facilities in accordance with the distances specified in the Tables below:-] [ Inserted by G.S.R. 141(E), dated 14.2.2000 (w.e.f. 18.2.2000).]mmmTABLE 1MINIMUM SAFETYDISTANCES FOR CORROSIVE, TOXIC OR PERMANENT FLAMMABLE GASES
Sl.Nos Water capacity of vessel(in litres) Minimum distanceFrom building or group of buildings or line ofadjoining property Minimum distancebetween pressurevessels
(1) (2) (3) (4)
(i)(ii)(iii)(iv)(v) Not above 2000Above 2000 but not above 10,000Above 10,000 but not above 20,000Above 20,000 but not above 40,000Above 40,000 5 metres10 metres15 metres20 metres30 metres 1 metre1 metre1.5 metres2 metres2 metres
TABLE 2Minimum safety distances for non-corrosive, non-flammable or non-toxic gases
Sl.Nos Water capacity of vessel(in litres) Minimum distance frombuilding or group ofbuildings or line ofadjoining property Minimum distancebetween pressurevessels
(1) (2) (3) (4)
(i)(ii)(iii)(iv)(v) Not above 2000Above 2000 but not above 10,000Above 10,000 but not above 20,000Above 20,000 but not above 40,000Above 40,000 3 metres5 metres7.5 metres10 metres15 metres 1 metre1 metre1.5 metres2 metres2 metres
TABLE 3Minimum safety distances for liquefiedflammable gases
Sl.No. Water capacity of vessel(in litres) Minimum distance from building or group of buildings or line ofadjoining property Minimum distance betweenvessels
    Abovegroundlevel Underground or Aboveground vessels coveredwithearth(mound) Abovegroundlevel Underground or abovegroundvessels coveredwith earth(mound)
(1) (2) (3) (4) (5) (6)
(i)(ii)(iii)(iv)(v)(vi)(vii)(viii)(ix)(x) Not above 2000Above 2000 but not above 75,00Above 75,00 but not above 10,000Above 10,000 but not above 20,000Above 20,000 but not above 40,000Above 40,000 but not above 3,50,000Above 3,50,000 but not above 4,50,000Above 4,50,000 but not above 7,50,000Above 7,50,000 but not above 38,00,000Above 38,00,000 5 metres10 metres10 metres15 metres20 metres30 metres40 metres60 metres90 metres120 metres 3 metres3 metres5 metres7.5 metres10 metres15 metres15 metres15 metres15 metres15 metres 1 metre1 metre1.5 metres2 metres2 metres2 metres or ¼ thof the sumofthe sum ofdiameter ofadjacent vesselor ½ thediameter of thetwo adjacentvessels,whichever isgreater 1 metre1 metre1 metre1 metre1 metre1 metre1 metre1 metre1 metre1 metre
TABLE 4Minimum Safety distances (in meters) betweenfacilities associated with storage of liquefied flammable gas in petroleumrefinery, gas processing plants, storage terminals and bottling plants.(A)For Total Storage not Above 100Tonnes
From/To StorageVessel Property line/ buildings notassociatedwith storageand operation Sheds forfillingstorage,evacuationofcylinders Tank Truckloading/unloadinggantry TankWagongantry Pump/compressorShed FireWaterPumproom
(1) (2) (3) (4) (5) (6) (7) (8)
Storage vessel Table -3 Table - 3 30 30 50 15 60
Property line/buildings notassociated withstorage andoperation Table -3 ----- 30 30 50 30 --
Sheds for fillingstorage,evacuation ofcylinders 30 30 15 30 50 15 60
Tank Truckloading/unloading gantry 30 30 30 30 50 30 60
Tank Wagongantry 50 50 50 50 50 30 60
Pump/compressorShed 15 30 15 30 30 --- 60
Fire Water Pumproom 60 --- 60 60 60 60 ---
(B)For Total Storage not Above 100Tonnes
From/To StorageVessel Property line/buildings notassociatedwith storageand operation Sheds for fillingstorage,evacuation ofcylinders Tank truckunloading/loading gantry FireWaterPumproom
(1) (2) (3) (4) (5) (6)
Storage Vessel Table-3 Table 3 Table - 3 15 30
Property line/buildings notassociated with storage &operation Table-3 ----- 15 15 --
Sheds for filling storage,evacuation of cylinders Table - 3 15 15 15 30
Tank truckunloading/loading gantry 15 15 15 15 30
Fire Water Pump room 30 -- 30 30 --
TABLE 5Minimum Safety distances (in metres) betweenfacilities associated with storage and dispensing of liquefied petroleum gas inliquefied Petroleum gas dispensing station as automotive fuel to motor vehicles.
To/ From LiquefiedPetroleumLPGStorageVessels Fill point of LPGStoragevessel and Centreof LPGTank-Truckunloading hardstand Liquefied petroleum gas Dispenser Propertyline Petroleum Class A or B service Station licensed in Form XII of Petroleum Rules 1976
          Fill point of petroleumtanks Vent pipeOf petrolemtanks PetroleumClassA/Bdispensigpump
Liquefied petroleum gas storage vessels Table-3 9 (aboveground/moundedvessels exceeding7500litres capacity)6 (aboveground/moundedvessels notexceeding7500 litrescapacity ) 3 (undergroundvessel) 15 (aboveground vessels exceeding 20,000 litres capacity) 9 (abovegroundvessels notexceeding20,000 litrescapacity orunderground/moundedvessels) Table-3 9 9 9
Fill pointof LPGStoragevessel andCentre ofLPGTank-Truckunloadinghard stand 9(aboveground/moundedvesselsexceeding 7500litrescapacity)6(aboveground/moundedvessels not exceeding 7500 litres capacity) 3 (underground vessel) - 6 9 6 6 6
Liquefied Petroleum Gas Dispenser 9 (aboveground vessels not exceeding 20,000 litres capacity or underground/mounded vessels) 15 (aboveground vessels exceeding 20,000 litres capacity) 6 - 6 6 6 6
Property line Table 3 9 6 - 3 4 6
[TABLE 6 [ Inserted by G.S.R. 372(E), dated 17.5.2002 (w.e.f. 17.5.2002).]Minimum safety distances for non-flammable nontoxic cryogenic liquids
Water capacity ofvessel in litres BetweenTwovesse Between vessel andany building oradjoining property lineor pedestrianspassage Between vessel andflammable structure,naked flame, pipeline,containing flammablefluids, electricinstallation or placesof public assembly ordrain
Not exceeding 10,000Exceeding 10,000 1 metre1 metre 3 metres3 metres 5 metres7.5 metres
]TABLE 7Minimum safety distances for liquidcarbon-dioxide
Water capacity ofvessel in litres BetweenTwovessel Between vessel andany building oradjoining property lineor pedestrianspassage or places ofpublic assembly
Not exceeding 50,000 1 metre 2 metres
Exceeding 50,000 2 metre 4 metres
(2)If the aggregate water capacity of a multi-vessel installation exceeds forty thousand litres, the minimum safety distance from any vessel to the property line/group of buildings shall not be less than,-
(a)thirty metres for corrosive, toxic or flammable gases;
(b)fifteen metres for non-corrosive, non-toxic or non-flammable gases;
(3)The number of aboveground storage vessels in one group shall not exceed six. Spherical and cylindrical vessels shall be installed in separate groups. Minimum separation distance between two such groups of vessels shall be the distance from vessel to property line as mentioned in Table 1, 2 or 3, as the case may be, or thirty metres, whichever is less. Each such group of vessels shall be covered under separate license under these rules.
(4)The distances specified above may be relaxed by the Chief Controller in cases where he is of the opinion that additional safety measures have been provided.Explanation .-The distances specified above are required to be measured from the nearest point on the periphery of the vessel.