Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(3) in Assam Elementary Education Act, 1962

(3)The Assistant Secretary, the Block Development Officer and the Local Authority shall deposit the amount received under sub-section (1) in a Government Treasury, post Office Savings Bank or any other Bank approved by the Government and shall disburse the same in the manner prescribed.