Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(2) in Rajasthan Public Trust Act, 1959 (2)On receipt of a copy of the entries or amended entries under Sub-section (1) the Assistant Commissioner shall cause the particulars thereof to be entered in a book prescribed for the purpose.
