Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Andhra Pradesh - Subsection Section 124(ii) in Reductions and Remissions (Andhra Pradesh) (ii)Agreements entered into by the employer and workmen under Section 18 (1) of the Industrial Disputes Act, 1947. (G.O.Ms.No. 534, Rev., dated 5th June, 1967).
