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Calcutta High Court

Kanak Project Ltd vs Amrita Bazar Patrika Pvt.Ltd. And Ors on 31 August, 2023

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-28
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                   CS/37/1998
                      IA NO: GA/11/2016(Old No:GA/902/2016),
                                   GA/12/2023,
                                   GA/13/2023

                              KANAK PROJECT LTD.
                                      VS
                     AMRITA BAZAR PATRIKA PVT.LTD. AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 31st August, 2023.

Appearance:

Mr. Sankarshan Sarkar, Adv.
Mr. Arijit Basu, Adv.
.. for the plaintiff.
Mr. P.Ghose,Adv.
Mr. Avishek Roy Chowdhury,Adv.
...for defendant no. 1.
Mr. Dripto Majumdar,Adv.
Mr. Dipendra Nath Chunder, Adv.
...for the defendant no. 2.
The Court:- GA/13/2023 is filed to change the name of defendant no.3. In view of amalgamation of the existing United Bank of India to Punjab National Bank, prayer (a) to (c) of the Master's Summons are allowed.
Let this matter appear in the list on 29th September, 2023. Summons of the amended plaint may be served personally to the learned Counsel for the defendants.
Service of fresh writ of summons may be dispensed with. GA/11/2016 stands disposed of.
(SUGATO MAJUMDAR, J.) D.Ghosh