Calcutta High Court
Kanak Project Ltd vs Amrita Bazar Patrika Pvt.Ltd. And Ors on 31 August, 2023
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-28
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/37/1998
IA NO: GA/11/2016(Old No:GA/902/2016),
GA/12/2023,
GA/13/2023
KANAK PROJECT LTD.
VS
AMRITA BAZAR PATRIKA PVT.LTD. AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 31st August, 2023.
Appearance:
Mr. Sankarshan Sarkar, Adv.
Mr. Arijit Basu, Adv.
.. for the plaintiff.
Mr. P.Ghose,Adv.
Mr. Avishek Roy Chowdhury,Adv.
...for defendant no. 1.
Mr. Dripto Majumdar,Adv.
Mr. Dipendra Nath Chunder, Adv.
...for the defendant no. 2.
The Court:- GA/13/2023 is filed to change the name of defendant no.3. In view of amalgamation of the existing United Bank of India to Punjab National Bank, prayer (a) to (c) of the Master's Summons are allowed.
Let this matter appear in the list on 29th September, 2023. Summons of the amended plaint may be served personally to the learned Counsel for the defendants.
Service of fresh writ of summons may be dispensed with. GA/11/2016 stands disposed of.
(SUGATO MAJUMDAR, J.) D.Ghosh