Section 61(1)(a) in The M.P. Civil Services (Pension) Rules, 1976

[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(1)(a) in The M.P. Civil Services (Pension) Rules, 1976

(a)The Head of Office shall issue a sanction letter to the Government servant endorsing a copy thereof to the Audit Officer indicating the amount of anticipatory pension and 90% of the gratuity payable to such Government servant on retirement from service.

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State of Madhya Pradesh - Subsection

Section 61(1)(a) in The M.P. Civil Services (Pension) Rules, 1976