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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(d) in Andhra Pradesh Tax on Professions, Trades, Callings and Employment Rules, 1987

(d)"Place of work" in relation to person or employer, means the place where such person or employer ordinarily carries on his profession, trade, calling or employment ;