Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(c) in Brahmaputra Board Act, 1980 (c)no dam or other works shall be under taken by the Board unless the State Government concerned agree to provide all such assistance as may be required for the construction , operation and maintenance thereof ;
